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[Cites 1, Cited by 128]

Himachal Pradesh High Court

The Principal Secretary, Ayurveda vs . Ram Krishan Sharma With on 31 July, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

The Principal Secretary, Ayurveda vs. Ram Krishan Sharma with connected matters .

LPA No. 82 of 2021 with CWP Nos. 118, 120, 121, 123, 144, 174, 175, 177 to 189 of 2020, 191 to 194 of 2020, 231 of 2020, 938 to 952 of 2020 and CMP(M) No. 366 of 2021 31.07.2023 Present: Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Sr. Additional Advocate General, for appellants/State in LPA No. 82 of 2021 and for applicant in CMP(M) No. 366 of 2021 and for respondents/State in all Writ petitions.

Mr. Karan Singh Parmar, Advocate vice Mr. Munish Dhatwalia, Advocate for respondent No.1 in LPA No. 82 of 2021.

Mr. Udit Shaurya Kaushik, Advocate vice Mr. A.K. Gupta, Advocate for petitioners in all writ petitions.

Mr. Lokender Pal Thakur, Senior Panel Counsel, for respondent No.2/Union of India in LPA No. 82 of 2021 and for respondent/Union of India in all Writ Petitions.

Mr. Karan Singh Parmar, Advocate vice Mr. Kishore Pundir, Advocate for respondent in CMP(M) No. 366 of 2021.

CMP(M) No. 366 of 2021 in LPAST No. 992 of 2021 Since 2021, no reply has been filed.

For reasons stated in application, delay in filing Letters Patent Appeal is condoned.

Appeal be registered. Application stands disposed of.

LPA No. of 2023 (LPAST No.9921 of 2021) List along with LPA No. 82 of 2021 on next date.

CMP No. of 2023 (CMPST No. 9922 of 2021) in LPAST No. 9921 of 2021 Order dated 23rd July, 2020 passed in CWPOA No. 485 of 2019 shall remain stayed during pendency of petition subject to ::: Downloaded on - 31/07/2023 20:54:31 :::CIS modification, alteration and vacation on motion.

.

Application stands disposed of.

LPA No. 82 of 2021 with CWP Nos. 118, 120, 121, 123, 144, 174, 175, 177 to 189 of 2020, 191 to 194 of 2020, 231 of 2020, 938 to 952 of 2020 On request of learned Advocate General, matters are adjourned. List on 28th August, 2023.

                 r              to              (Vivek Singh Thakur)
                                                           Judge

    July 31, 2023                                     (Bipin C. Negi)
    (ms)                                                   Judge








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