Himachal Pradesh High Court
Tara Chand vs . Cbi on 15 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Cr.MP(M) No. 2336 of 2022 15.12.2022 Present: Mr. Sunil Kumar Banyal, Advocate, for the petitioner.
Mr. Anshul Bansal, Advocate, for the respondent.
Cr.MP No. 3881 of 2022 Allowed.
In order dated 12.12.2022, the name of learned counsel for the respondent be read as Mr. Anshul Bansal in place of Mr. Anshul Attri, which was wrongly recorded, due to inadvertence.
Application stands disposed of.
( Satyen Vaidya ) Judge 15th December, 2022 (sushma) ::: Downloaded on - 15/12/2022 20:38:41 :::CIS