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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(ii) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(ii)All seats in University Colleges/ Government Colleges/aided Colleges and category A seats in Un-aided Non-Minority Institutions offering Pandit Training course shall be reserved in favour of SC / ST/ BC as follows: