Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7L] [Entire Act] Securities And Exchange Board Of India - Subsection Section 7L(3) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015 (3)The Informant Incentive Committee shall conduct its meetings in the manner specified by the Board in this regard.
