Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(2) in Roorkee University Act 1947 (2)The Syndicate;[(2-a) The Academic Council; [Substituted by section 10 of U.P. Act No. 10 of 1998.](2-b) The Finance Committee;]
