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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(1)(v) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(v)Three eminent educationists from the fields of engineering, technology or vocational education, nominated by Kuladhipati after consultation with the State Government, who shall be Members :