Section 22(1) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004
(1)The Executive Council shall be the executive body of the University and shall consist of the following members, namely :(i)Kulpati, who shall be the ex-officio Chairperson;(ii)Secretary in-charge of the Department of Technical Education, Government of Chhattisgarh or his representative, who shall be the ex officio Member;(ii)Secretary in-charge of the Department of Finance, Government of Chhattisgarh or his representative, who shall be the ex-officio Member;(iv)Commissioner or Director in-charge of the Directorate of Technical Education, Government of Chhattisgarh or his representative, who shall be the ex-officio Member;(v)Three eminent educationists from the fields of engineering, technology or vocational education, nominated by Kuladhipati after consultation with the State Government, who shall be Members :Provided that at least one of these educationists shall be from the field of vocational education;(vi)A member of Vidhan Sabha, nominated by the Speaker, who shall be the Member;(vii)Kuladhisachiv, who shall be the ex-officio Member;(viii)A professor, from amongst the colleges or polytechnics admitted to the privileges of the University, to be nominated by Kuladhipati after consultation with the State Government, who shall be the Member; and(ix)Registrar, who shall be the ex-officio Member-Secretary.
