Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Odisha - Subsection Section 50(1) in Orissa Zilla Parishad Election Rules, 1994 (1)If there is only one validly, nominated candidate for the office of the President there shall be no voting and the candidates be declared to have been elected as the President.
