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State of Odisha - Section

Section 50 in Orissa Zilla Parishad Election Rules, 1994

50. Procedure for conducting the election.

(1)If there is only one validly, nominated candidate for the office of the President there shall be no voting and the candidates be declared to have been elected as the President.
(2)If there are two or more such candidates for the office of the President an election shall be held by secret ballot and the vote of the members present at the meeting shall be taken.
(3)Where the votes of the members have to be taken under Sub-rule (2) the name of the candidates shall be arranged in the alphabetical order and written [in Oriya] [Substituted vide S.R.O. No. 868/2001 dated 23.11.2001 (O.G.E. No. 2482 dated 21.12.2001).].