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[Cites 0, Cited by 0] [Section 512] [Entire Act]

State of Assam - Subsection

Section 512(b) in The Assam Excise Rules, 2016

(b)Periodical stoppage of distillation: The distiller shall comply such orders as may be prescribed by the Excise Commissioner for the periodical stoppage of distillation for the purpose of ascertaining the quantity of spirit distilled from the quantity of wash passed into the still.