Section 27 in The Assam Economic and Statistical (Junior) Service Rules, 1980
27. Mode of employment.
(1)Members of the Service shall be employed in such manner as the Appointing Authority may decide.(2)A member of the Service shall be liable to be posted or transferred anywhere within or outside the State of Assam or to any other department of the Government, a body corporate in the affairs of which the Government may be substantially interested, or an autonomous district council, if so required in the interest of public service, and in such cases the member shall not have any option against such posting or transfer.
