Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(2) in The Assam Economic and Statistical (Junior) Service Rules, 1980

(2)A member of the Service shall be liable to be posted or transferred anywhere within or outside the State of Assam or to any other department of the Government, a body corporate in the affairs of which the Government may be substantially interested, or an autonomous district council, if so required in the interest of public service, and in such cases the member shall not have any option against such posting or transfer.