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State of Rajasthan - Section

Section 10 in The Rajasthan Boiler Attendants' Rules, 1954

10. [Functions] [Substituted vide Notification No. F. 3 (124)/Ind. (c) 59, dated 10.11.1960-Rajasthan Gazette, Part III-B, Supplement No. 38, dated 22.12.1960.] of the Board.

- The Board of Examiners shall-
(i)conduct examination of candidates for the grant of certificates of competency as a boiler attendant;
(ii)grant certificates of competency as a Boiler Attendant;
(iii)consider the reports of enquiries into allegations of drunkenness, negligence or misconduct on the part of boiler attendants holding certificates of competency granted under these rules and take such action as they may consider necessary.