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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(iii) in The Rajasthan Boiler Attendants' Rules, 1954

(iii)consider the reports of enquiries into allegations of drunkenness, negligence or misconduct on the part of boiler attendants holding certificates of competency granted under these rules and take such action as they may consider necessary.