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State of Uttarakhand - Section

Section 4 in Uttarakhand Private Security Agencies Rules, 2018

4. Necessary Documents for Application.

- For Application the following records shall be necessary-
(1)Prescribed Fee Rs 25,000 (Through Challan).
(2)Application in Form I and V.
(3)Affidavit of each partner u/s 7(2) of the Act.
(4)Copy of Registration and copy of Deed of Partnership (if any).
(5)Pan Card of company and income tax return.
(6)Details and document of land and facilities regarding establishment.
(7)Ascertain capacity of training Institution.
(8)Syllabus of Training.
(9)Details of fee incurred from each candidate.
(10)Full details of different facilities given to the trainees (i.e. chart of food, facility of accomodation etc.)