State of Uttarakhand - Act
Uttarakhand Private Security Agencies Rules, 2018
UTTARAKHAND
India
India
Uttarakhand Private Security Agencies Rules, 2018
Rule UTTARAKHAND-PRIVATE-SECURITY-AGENCIES-RULES-2018 of 2018
- Published on 12 March 2018
- Commenced on 12 March 2018
- [This is the version of this document from 12 March 2018.]
- [Note: The original publication document is not available and this content could not be verified.]
1. Short title and commencement.
2. Fundamental Structure facilities.
- For Private Security Agencies following fundamental structure facilities shall be must-| (A) | Requirement for training Area | |
| (1) | For outdoor Training | |
| (i) | P.T./Parade | (1) 90 ft x 90 ft for 25 trainees (2) 180 ft x180 ft for 50 trainees (3) 360 ft x 360 ft for 100 trainees |
| (ii) | Obstacle Training | Obstacle Training course with 6 ft. wall,Verticle Rope, Double Ditch, Parallel Rope, Tarzen Jump, CrawlingDitch etc. |
| (2) | Indoor Training | |
| (i) | Class Room | (1) 20 ft x 12 ft for 25 trainees |
| (2) 30 ft x 20 ft for 50 trainees | ||
| (3) Two room of 30 ft x 20 ft for 100 trainees | ||
| (ii) | Computer Lab | (1)3 Computers for 25 trainees |
| (2) 6 Computers for 50 trainees | ||
| (3) 12 Computers for 100 trainees | ||
| (iii) | Security display lab | 2rooms of 30ft x 20 ft |
| (iv) | Library | 1 room 30 ft x 20 ft |
| (v) | Admn. Block | 1200 sqft. for (chambers of the principalInstructor, instruction staff, office space, gallary, toilet &bathroom etc.) |
| (B) | Requirement for Boarding Area | |
| (i) | Barracks | 40 sq.ft per trainee |
| (1) 1000 sq ft for 25 trainees | ||
| (2) 2 set of 1000 sq ft for 50 trainees | ||
| (3) 4 set of 1000 sq ft for 100 trainees | ||
| (ii) | Toilet/Bath Room | 1 per 6 trainees |
| (iii) | Dining Hall/Canteen | (1) 15 x 20 ft for 25 & 50 trainees |
| (iv) | Kitchen | (2) 30 x 20 sq ft for 100 trainees 10 ft x 20 ft |
| (v) | Recreation Room | 20 ft x 15 ft |
| (vi) | Hospital/Medical/First Aid Facilities | 10 ft x 15 ft |
| (C) | Staff requirement | |
| (1) | Outdoor Training | |
| (i) | Supervisory Officer | 1 per 100 trainees |
| (ii) | Instructor Staff | 1 per 50 trainees |
| (2) | Indoor Training | |
| (i) | Supervisory Officer | 1 per 100 trainees |
| (ii) | Instructor Staff | 2 Instructors per 100 trainees as permanentemployees. Numbers of instructors will depend on subject torequirement. Agencies can use the services of guest lecturers toimpart specialised training as per requirement. |
| (3) | Supporting Staff | |
| (i) | Cook | 1 for 25 trainees |
| (ii) | Sweeper | 1 for 25 trainees |
| (iii) | Washerman | 1 for 25 trainees |
| (iv) | Plumber/Electrician/ Barbar/Cobbler | 1 each per 100 trainees |
| (D) | Basic security equipments required for training | |
| (i) | Metal Detectors (HHMD/DFMD/DSMD) | |
| (ii) | Visitor Pass Management System including CardReader and Biometric access control devices. | |
| (iii) | Perimeter security equipment (Different kinds offencing including Alarm System CB Detectors, intrusion alarmsystem and different kinds of Barriers) | |
| (iv) | Video surveillance systems including DVR | |
| (v) | Fire Fighting Equipments (Fire Point, all typesof fire extinguishers and smoke detectors.) | |
| (vi) | Communication Equipments WirelessAValkie Talkieand Jamming Equipments. | |
| (vii) | Crowd Control Equipments | |
| (viii) | Under trolley mirror, extension mirror, prodder,prober etc. |
3. Syllabus.
- For Private Security Agencies the following Syllabus shall be necessary-| SI. No. | Subject | Basic Minimum Syllabus to be covered |
| 1 | 2 | 3 |
| 1 | Private Security Agency | *Basic features ofPrivate Security Agency (Regulation) Act, 2005*Basic features of the Private Security AgenciesState Model Rules, 2009 |
| 2 | Conduct in public and correct wearing of uniform | *Elementary spokenEnglish*Display of identitybefore any enquiry to be made in public.*Courteous mode ofenquiry with proper manners.*Courteous handlingof crowded situation.*Extra care to betaken while interacting with females.*Proper care to betaken while using detecting devices, especially for frisking andsearching to avoid public taking offence.*Help to be extendedat each and every site while deployment of security guards forthe public.*Appropriate wearing of uniform, hygiene,cleanliness and maintaining dignity of uniform. |
| 3 | Physical fitness training | *Daily jogging of 3Km for male and 2 Km for female.*P.T. and aerobicexercise on daily-basis.* A minimum of longjump of 2 meters* A minimum of highjump of 1.2 meters* Drill and file formation, unarmed combat andsaluting. |
| 4 | Physical security, security of the assets,security of the building or apartment, personnel security,household security | * Maintaining &checking of entry and exit registers.*Training to secureaccess to and fro from the site of deployment.*Authorised andregulated entry of men, material, vehicle etc. Prevention andprohibition of any activity, movement of men, material andvehicle, which has been mandated in the contract between theparties.* Basic reading oflayout building plans, site plan of group housing societies,residential colonies and commercial/residential enclaves.* Onsitedecision-making regarding deployment of personnel at critical,entry and exit points.* For personalsecurity of clients, basic sensitisation towards needs ofbusiness, home and societal environments.* Sensitisation aboutdifferent types of security responsibilities, e.g. Receptiongate, store, factory, residence, housing societies, hotels, farmhouse, Mall, Bank. ATM cash in transit etc.* Use and handling tocommunication devices such as walkie-talkie, mobile, basictelephone etc.* Practical exposure to Control Room duties. |
| 5 | Fire Fighting | *Fire and itschemistry*Types of fire andtheir prevention.* Fire precautions,causes of fire in industry and establishment.*Handing of fire fighting equipments. (Generalfire, oil fire, electrical fire) |
| 6 | Crowd Control | * To address crowdover public address system in crowded situation.* Proper appeals to bemade to the public to prevent chaos, stampede, etc. in a crowdedsituation.* To create a ropebarrier, human barriers, metal barricades to secure given area incrowded situation.* To man, plannedsite evacuation during the crowded situation.* Measures for bringing order in a crowdedsituation. |
| 7 | Examining indentification papers includingindentity cards, passports and smart cards | * Exposure to variouskinds of identification papers, identity cards, passports andsmart cards.* Recognition ofcritical marks, stamps, hologram etc. of various agencies inorder to differentiate between the original and fakeidentification papers.* Whom to approach in case of detection offorged/ suspicious documents. |
| 8 | Should be able to read and understand Englishalphabets and Roman numerals as normally encountered in theidentification documents arms license, travel documents andsecurity inspection sheet. | * Reading & writing of preliminary/basicEnglish & Roman numerals; |
| 9 | Identification of improvised explosive devices | * Methods ofidentifying IED in searching explosive devices through thequalified instructors. How to secure IED till arrival ofspecialised agency.*How to approachpolice, if such devices are detected or suspicious objects arefound.*Relay of informationto counter such a situation of disaster.*Use of technical devices helping in detectionof IED. |
| 10 | First-Aid | *Principles offirst-aid (structure and functions of the body)* Bleeding and typeof bandages, treatment of fractures and wounds.* Transportation ofinjured.* Emergency handlingof stroke, heart attack, trauma, falls, casualty, poisoning,burns.* Basics of communication both verbal andnonverbal to be made during the times of medical casualities inpublic places. |
| 11 | Crisis response and disasters management | *Identification ofcrisis-prone and disasters-prone areas at the site of deployment.* Framing up ofsite-specific management plan including making up of resourceinventory, planning of deployment during the crisis, evacuation,relief of victims in circumstances of crisis and disasters.* Mock drill plans tobe made by supervisors for crisis management and disastermanagement on site-basis.* Sensitisation of important telephone numbersof State agencies whose minimum intervention would be required incrisis/disaster situations. |
| 12 | Defensive driving compulsory for the driver ofArmoured vehicle and optional for others) | * Training to be provided by qualifiedinstructors in defensive driving. |
| 13 | Handling and operation of non-prohibited weaponsand firearms (optional) | *Training in NPBsmall arms with respect to maintenance, cleaning, operational useand handling.* Sensitisation towardsauthorities issuing and renewing arms licenses and the terms andconditions for use of weapons in a given jurisdiction.* Exposure to provision of Arms Act andoffences. |
| 14 | Rudimentary knowledge of Indian Penal Code,right to private defence, procedure for lodging first informationreport in the police station, Arms Act (only operative sections),Explosives Act (Operative Sections) | * Preliminaryknowledge of relevant provisions of IPC, Cr.PC, Arms Act,Explosive Act etc.*Procedure of registering FIR in Police Station. |
| 15 | Badges of rank in police and military forces. | * Description and Identification of the ranksand badges used in defence and police establishments of theState. |
| 16 | Identification of different types of arms in usein public and police. | *Demostration ofvarious kinds of small arms/ weapons used by public.* Explaining about arms used for prevention andbringing order in public such as water cannon, rubber bulletguns, smoke canisters etc. |
| 17 | Use of security equipments and devices (forexample security alarms and screening equipments) | *Handling of metaldetectors, handling of devices, box scanners, use of DFMDs,HHMDs.*Use of IMD detectorsetc.*Use of various kinds of alarm system installedfor security purposes. |
| 18 | Leadership and management (for supervisors only) | *Personalitydevelopment training*Leadership training*Report-makingtraining* Training forimproving inter-personnel skills.* Training for preparing deployment plan tosecure a given site. |
| 19 | Observations, handling unidentified objects,conducting antisabotage checks, handling equipments and specialrequirements for those who have to do body protection. | *Highly specialisedinstructions for making observations, handling of unidentifiedobjects, conducting anti-sabotage checks and handling equipmentsdealing with specialised interventions.* Personal specific requirements for people whorequire body protection. |