Himachal Pradesh High Court
Jagmohan vs . Saraswati Vihar Welfare Association on 8 July, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Jagmohan Vs. Saraswati Vihar Welfare Association .
CMPMO No. 235 of 2022 8.7.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay K. Thakur, Advocate,for the petitioner.
Mr. R.K. Gautam, Senior Advocate with Mr.Jai Ram Sharma, Advocate, for respondents No. 1 to 4.
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondent No. 5State.
Mr.Jai Ram Sharma, Advocate prays for and is granted two weeks' time to file power of attorney on behalf of respondents No.1 to 4. List on 22.7.2022.
Reply be filed in the meanwhile.
(Tarlok Singh Chauhan) Judge July 8, 2022 (Kalpana) ::: Downloaded on - 08/07/2022 20:04:12 :::CIS