Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The Central Silk Board Silkworm Seed Regulations, 2010

(1)The agency shall have the required building and equipment and meet the requirements and conditions for conducting the testing and certification of seed as laid down by the Committee from time to time.