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Union of India - Section

Section 20 in The Central Silk Board Silkworm Seed Regulations, 2010

20. Criteria for Constitution of Silkworm seed certification agency.

(1)The agency shall have the required building and equipment and meet the requirements and conditions for conducting the testing and certification of seed as laid down by the Committee from time to time.
(2)The agency shall follow the testing procedure and methods as laid down by the Committee from time to time.
(3)The agency shall have the required mobility and knowledge of seed production to assess the requirements and conduct inspections for registration of silk-worm seed producers and dealers.
(4)The agency shall follow the standard sampling and testing procedure for moths as laid down under these regulations.
(5)The agency shall assess the requirements and conduct inspections for registration of silkworm seed producers and dealers.Chapter - 11 Seed Testing Laboratory