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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(3) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012

(3)The quorum for meetings of the Board of Accounts shall be one third of the members of the Board of Accounts. If there is no quorum at the commencement of the meeting the Chairman shall at the expiration of a half an hour take notice whether there are one third of total number of members excluding "vacancies", present and if there are not, the meeting shall forthwith be adjourned to such a date as the Chairman may decide. Such adjournment shall be recorded by the Chief Finance and Accounts Officer under the signature of the Chairman:Provided that in the case of an adjourned meeting, no quorum will be required.