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State of Rajasthan - Section

Section 39 in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012

39. Term of Office and Vacancy of Members of Board of Accounts.

(1)The term of the office of the members of the Board of Accounts shall be three years. They may also be renominated.
(2)The membership of the Board of Accounts shall be declared vacant by death or resignation of a member.Provided that if any member remains absent at the three consecutive meetings of the Board of Accounts without proper leave of absence, his membership shall be automatically terminated and it shall be declared vacant.
(3)The quorum for meetings of the Board of Accounts shall be one third of the members of the Board of Accounts. If there is no quorum at the commencement of the meeting the Chairman shall at the expiration of a half an hour take notice whether there are one third of total number of members excluding "vacancies", present and if there are not, the meeting shall forthwith be adjourned to such a date as the Chairman may decide. Such adjournment shall be recorded by the Chief Finance and Accounts Officer under the signature of the Chairman:Provided that in the case of an adjourned meeting, no quorum will be required.