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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2)(c) in East Kolkata Wetlands (Conservation and Management) Act, 2006

(c)the method of recruitment and the terms and conditions of service of the officers and employees of the Authority under sub-section (2) of section 8;