Section 52(2)(iii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

(iii)on the website of the Department and/ or any other common website address as may be decided by the Government.

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