Section 52(2) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012
(2)In addition to the publication of notice inviting competitive bids/ open auction in the Government Gazette under sub-rule (1) above, the gist of such notice, along with the Schedule for inviting bids/ holding open auctions, shall also be published;(i)on the notice board of the office of Director, Mines & Geology and the concerned field offices of the Mines & Geology Department;(ii)in two daily newspapers, of which one should be in vernacular language, having good circulation in the area; and(iii)on the website of the Department and/ or any other common website address as may be decided by the Government.
