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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The Bureau Of Indian Standards (Certification) Regulations, 1988

(5)The licensee shall pay the marking fee in the manner stipulated in the Second Schedule to Form II.[MANNER, CONDITION AND FEES FOR GRANT AND RENEWAL OF LICENSE FOR MANAGEMENT SYSTEMS] [Substituted by G.S.R. 531(E), dated 30.7.2002 (w.e.f. 30.7.2002). ]