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State of West Bengal - Section

Section 11 in West Bengal Shops and Establishments Rules, 1964

11. Notice of weekly closure.

(1)The notice required to the displayed in shops and commercial establishments under sub-section (3) of section 5 shall be in Form G.
(2)A copy of the notice and all changes in such notice shall be sent immediately—
(a)where the shop or establishment concerned is situated in any area within Calcutta, to the Chief Inspector, and
(b)Where it is situated in any other area, to the Inspector having jurisdiction over such other area.