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[Section 20]
[Entire Act]
State of Punjab - Subsection
Section 20(1) in The Lovely Professional University Act, 2005
| (a) | the Vice-Chancellor; | .. | Chairman |
| (b) | two persons from the Academia or Industry, to be nominated bythe Chancellor; | .. | Members |
| (c) | one Nominee of the Government of the State of Punjab,Department of Technical Education or Medical Education or HigherEducation; | .. | Member |
| (d) | all Deans, heads of the Departments and Directors of theUniversity; | .. | Members |
| (e) | Principals and Directors of the Institutes of the Trust; | .. | Members |
| (f) | Incharge of the Library of the University; and | .. | Member |
| (g) | two persons, to be nominated by the Chancellor. | .. | Members |