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State of Punjab - Section

Section 20 in The Lovely Professional University Act, 2005

20. The Academic Council.

(1)The Academic Council shall consist of the following persons, namely :-
(a) the Vice-Chancellor; .. Chairman
(b) two persons from the Academia or Industry, to be nominated bythe Chancellor; .. Members
(c) one Nominee of the Government of the State of Punjab,Department of Technical Education or Medical Education or HigherEducation; .. Member
(d) all Deans, heads of the Departments and Directors of theUniversity; .. Members
(e) Principals and Directors of the Institutes of the Trust; .. Members
(f) Incharge of the Library of the University; and .. Member
(g) two persons, to be nominated by the Chancellor. .. Members
(2)The Registrar shall be the Member-Secretary of the Academic Council.
(3)The Academic Council shall be the supreme academic body of the University. The Academic Council shall, subject to the provisions of the Ordinances, Statutes and Regulations have the power to control, regulate and maintain the standards of teaching, education and examinations and shall exercise such powers and perform such duties, as may be prescribed.