Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(3)(k) in The Nathdwara Temple Rules, 1973 (k)any special or unforeseen item of expenditure arising during such year.