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State of Rajasthan - Section

Section 55 in The Nathdwara Temple Rules, 1973

55. Heads of accounts and preparation of Budget Estimates.

(1)The Board shall devise suitable Heads of Accounts together with minor Heads of Detailed Heads of revenue and expenditure.
(2)The estimating officers prepare Budget Estimates pertaining to their respective departments in such forms as may be prescribed by the Board in this behalf, and shall submit at such time as may be appointed by the Board to the Chief Executive Officer who will consolidate the estimates,
(3)Every budget shall make suitable provisions for-
(a)expenditure to be incurred on the performance of daily Seva and Puja ceremonies and festivals at the temple in accordance with the established usages and customs of the Sampraday and the temple;
(b)expenditure in respect of any special endowments:
(c)allowances tot he Goswami and the members of his family;
(d)expenditure on Mukhiyas, Bhitriyas and other Sevawalas or incurred for or in connection with the non-secular affairs of the temple;
(e)travelling and halting allowances to the President Vice-President and members of the Board for journeys undertaken for the meetings or other affairs of the Board;
(f)fee payable to auditors appointed by the State Government for audit of the accounts of the Board;
(g)expenditure on annual repairs, renovation, additions and alterations of temple buildings and other works:
(h)any item of expenditure mentioned in sub-section (1) of Section 28:
(i)any item of expenditure mentioned in sub-section (2) of Section 28:
(j)expenditure on the staff and establishment of the Board:
(k)any special or unforeseen item of expenditure arising during such year.
(4)In preparing the Budget Estimates, the instructions contained in Appendix ’C’ shall be followed as far as may be practicable.