Section 40(4)(b) in The National Cadet Corps Rules, 1948

[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

(b)In the case of an applicant for appointment as an officer :-

(i)severe reprimand or reprimand;

(ii)admonishment;

(iii)extra parades and duties not exceeding two.

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