Section 40(4) in The National Cadet Corps Rules, 1948
(4)An officer commanding an Armed Forces unit to which a person subject to the Act is attached for training or an Officer Commanding the unit may award any of the following punishment :-(a)In the case of an officer, below the rank of Captain, Flight Lieutenant or First Officer :-(i)admonishment;(ii)extra duties not exceeding two.(b)In the case of an applicant for appointment as an officer :-(i)severe reprimand or reprimand;(ii)admonishment;(iii)extra parades and duties not exceeding two.(c)In the case of a cadet non-commissioned officer :-(i)reduction, in the case of a cadet non-commissioned officer above the rank of sergeant to a lower grade or rank, and in the case of other cadet non-commissioned officers, to a lower grade or rank or to the ranks;Provided that a cadet senior under-officer and cadet under-officer shall not be required to serve in the unit or part thereof below the rank of cadet Sergeant.(ii)severe reprimand or reprimand;(iii)extra parades and duties not exceeding three;(iv)admonishment.(d)In the case of a cadet :-(i)severe reprimand or reprimand;(ii)extra parades not exceeding three;(iii)extra guards and picquets not exceeding two for offences on those duties;(iv)confinement to the lines for a period not exceeding seven days during the annual training camp;(v)fine not exceeding rupees ten by the Officer Commanding the Senior Division unit only.
