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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1)(c) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(c)The short-term Open Access customers shall pay one-fourth (25%) of the aggregate of transmission and wheeling charges as determined by the Commission as per the Tariff Order applicable for the year :