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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)Subject to any general or special directions issued by the Government in this behalf by notification in the Official Gazette, the Returning Officers shall on the day immediately following the last day for withdrawal of candidatures, allot to each candidate a symbol in the manner hereinafter indicated in the Schedule mentioned below: