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State of Goa - Section

Section 15 in The Corporation of the City of Panaji (Election) Rules, 2004

15. Assignment of symbols to and publication of list of contesting candidates.

(1)Subject to any general or special directions issued by the Government in this behalf by notification in the Official Gazette, the Returning Officers shall on the day immediately following the last day for withdrawal of candidatures, allot to each candidate a symbol in the manner hereinafter indicated in the Schedule mentioned below: