Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(2) in Bihar Mines & Geology Service Rules, 2008 (2)Next annual increment after the first increment shall not be granted to any person appointed, unless he/she passes the departmental examination.Chapter-6 Cadre Promotion
