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State of Bihar - Section

Section 19 in Bihar Mines & Geology Service Rules, 2008

19. Confirmation.

(1)An officer appointed on probation shall be confirmed at the completion of the period of probation and after passing the departmental examination and after completion of prescribed training.
(2)Next annual increment after the first increment shall not be granted to any person appointed, unless he/she passes the departmental examination.Chapter-6 Cadre Promotion