Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1093] [Entire Act] Bengal Presidency - Subsection Section 1093(f) in Police Regulations, Bengal , 1943 (f)Fair copies of draft, if it is badly mutilated, should be typed in duplicate and a typed copy should replace the original draft in the file.
