Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1)(b) in The Punjab Livestock and Birds Diseases Act, 1948

(b)to prohibit or regulate the holding of markets, fairs, exhibitions or other concentrations of [livestock or birds] [Substituted for the words 'animal' or 'animals' by Punjab Act of 1961, Section 4.] under section 10;