Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158] [Entire Act] State of Kerala - Subsection Section 158(b) in Kerala Factories Rules, 1957 (b)Mobile tank wagons shall be earthed during filling and discharge, and precautions shall be taken to ensure that earthling is effective before such filling or discharge takes place.
