Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 158 in Kerala Factories Rules, 1957

158. Static electricity.

(a)All machinery and plant, particularly pipe lines and belt drives, on which static electricity is likely to accumulate, shall be effectively earthed. Receptacles for inflammable liquids shall have metallic connections to the earthed supply tanks to prevent static sparking. Where necessary, humidity shall be controlled.
(b)Mobile tank wagons shall be earthed during filling and discharge, and precautions shall be taken to ensure that earthling is effective before such filling or discharge takes place.