Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56A(8)] [Section 56A] [Entire Act] State of Odisha - Subsection Section 56A(8)(ii) in The Orissa Factories Rules, 1950 (ii)A permanent register in prescribed Form 83 duly signed by the occupier or manager shall be maintained giving the following particulars: