Section 56A(8) in The Orissa Factories Rules, 1950
(8)(i)All sample discs cut under Sub-rule (5) above, shall be kept readily available for inspection;(ii)A permanent register in prescribed Form 83 duly signed by the occupier or manager shall be maintained giving the following particulars:(a)The serial number of the gasholder, vide Sub-rule (3) above and the particulars of manufacturer, i.e., maker's name, date of manufacture, capacity, number of lifts, pressure thrown by holder, when full of gas;(b)The dates of inspection carried out as required under Rule 425 and by whom carried out;(c)The method of inspection used;(d)Date of painting etc.;(e)Nature of repairs and name of person carrying out repairs; and(f)Remarks.(iii)The results of examinations by a competent person carried out under Sub-rules (4) and (5) shall be in the prescribed Form No. 33.
