Section 58 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017
58. Operation and Maintenance Expenses.
(1)Normative O&M expenses per MW for the first year of operation shall be 4% of the capital cost.(2)Normative O&M expenses shall be escalated from 2nd year onwards at the rate of 5.72% per annum.
