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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1) in Gujarat Educational Innovations Commission Act, 2009

(1)In performance of its functions under this Act. the Commission shall be bound by such directions on questions of policy as the State Government may give in writing to it from time to time:Provided that the Commission shall be given an opportunity to express its views before any direction is given under this sub-section.