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State of Gujarat - Section

Section 27 in Gujarat Educational Innovations Commission Act, 2009

27. Power of State Government issue directions to Commission.

(1)In performance of its functions under this Act. the Commission shall be bound by such directions on questions of policy as the State Government may give in writing to it from time to time:Provided that the Commission shall be given an opportunity to express its views before any direction is given under this sub-section.
(2)The decision of the State Government, whether a question is one of policy or not, shall be final.