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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3) in The Punjab Livestock and Birds Diseases Act, 1948

(3)If, after such examination, the Veterinary Surgeon certifies that the [livestock or bird] is infective though not diseased the [livestock or bird] shall be dealt with in such manner as the [State] Government may, by rule, prescribe in this behalf.