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State of Odisha - Section

Section 7 in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

7. Obligation of Trading Licensee.

- In the event the supply of electricity to the public is effected by a Trading Licensee utilizing the Electric Line or Works of Distribution Licensee, it shall be the responsibility of the Trading Licensee to ensure the due performance of the obligation by the Distribution Licensee under this Regulation and the Trading Licensee shall be liable to ensure due payment of the compensation provided in this Regulation.