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State of Madhya Pradesh - Section

Section 17 in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994

17. Constitution of Standing Committee.

(1)There shall be constituted a Standing Committee consisting of the following members, namely:-
(1) Minister, Scheduled Caste and Scheduled Tribe Welfare orMinister, Backward Class Welfare, Madhya Pradesh. Chairman
(2) Five members of the Madhya Pradesh Legislative Assembly to benominated by the Speaker out of which one each shall be frommember belonging to Scheduled Castes, Scheduled Tribes andBackward Classes. Member
(3) Secretary incharge of the General Administration Department,Madhya Pradesh Government. Member
(4) Secretary incharge of the Scheduled Castes, Scheduled Tribesand Backward Classes Welfare Department, Madhya PradeshGovernment. Member-Secretary.
(2)The Standing Committee shall be constituted by the State Government for such period as may be prescribed.