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[Section 17]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 17(1) in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994
| (1) | Minister, Scheduled Caste and Scheduled Tribe Welfare orMinister, Backward Class Welfare, Madhya Pradesh. | Chairman |
| (2) | Five members of the Madhya Pradesh Legislative Assembly to benominated by the Speaker out of which one each shall be frommember belonging to Scheduled Castes, Scheduled Tribes andBackward Classes. | Member |
| (3) | Secretary incharge of the General Administration Department,Madhya Pradesh Government. | Member |
| (4) | Secretary incharge of the Scheduled Castes, Scheduled Tribesand Backward Classes Welfare Department, Madhya PradeshGovernment. | Member-Secretary. |